Delhi High Court - Orders
Sudhir Yadav & Ors vs Union Of India on 21 April, 2023
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 240/2022 & CM. APPL. 40944/2022
SUDHIR YADAV & ORS. ..... Appellants
Through: Mr.Gaurav Kumar and Ms.Shailja
Kulshreshtha, Advocates
versus
UNION OF INDIA ..... Respondent
Through: Mr.Avnish Singh, Sr.Panel Counsel
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 21.04.2023
1. Mr.Avnish Singh, learned Sr.Panel Counsel appears on behalf of the respondent/UOI and seeks a copy of the appeal paperbook. Let the same be supplied to him.
2. Re-notify on 16.11.2023.
MANOJ KUMAR OHRI, J APRIL 21, 2023/v Digitally Signed By:NIJAMUDDEEN ANSARI Signing Date:24.04.2023 13:08:42