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Delhi High Court - Orders

Sudhir Yadav & Ors vs Union Of India on 21 April, 2023

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                                $~27
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    FAO 240/2022 & CM. APPL. 40944/2022
                                     SUDHIR YADAV & ORS.                        ..... Appellants
                                                     Through: Mr.Gaurav Kumar and Ms.Shailja
                                                               Kulshreshtha, Advocates

                                                        versus

                                      UNION OF INDIA                              ..... Respondent
                                                    Through:        Mr.Avnish Singh, Sr.Panel Counsel

                                      CORAM:
                                      HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                                   ORDER

% 21.04.2023

1. Mr.Avnish Singh, learned Sr.Panel Counsel appears on behalf of the respondent/UOI and seeks a copy of the appeal paperbook. Let the same be supplied to him.

2. Re-notify on 16.11.2023.

MANOJ KUMAR OHRI, J APRIL 21, 2023/v Digitally Signed By:NIJAMUDDEEN ANSARI Signing Date:24.04.2023 13:08:42