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State of Madhya Pradesh - Section

Section 76 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

76. Quarterly abstracts of accounts.

(1)The Secretary shall draw up a quarterly abstracts of the receipts and expenditure of the preceding quarter and such abstracts, shall be examined by the sub-committee and/or the officer authorised by the Director.
(2)The abstract of the accounts drawn up under sub-rule (1) shall be placed before the Market Committee.