Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Constitution Article Section 3 in THE CONSTITUTION (FIFTEENTH AMENDMENT) ACT, 1963 3. The notes on clauses appended to the Bill explain the provisions thereof. An Act further to amend the Constitution of IndiaBe it enacted by Parliament in the Fourteenth Year of the Republic of India as follows:-
