Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Maharashtra - Subsection Section 24(3) in Maharashtra Housing (Regulation And Development) Act, 2012 (3)The salary, allowances and other conditions of services of the Chairperson and other Members shall not be varied to their disadvantage after their appointment.
