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Union of India - Section

Section 10 in The Standards Of Quality Of Service (Broadcasting And Cable Services) (Cable Television-Cas Areas) Regulation, 2006

10. Public awareness campaign in CAS areas .-Every MSO who has been given permission under sub-rule 3 of rule 11 of Cable Television Networks (Second Amendment) Rules, 2006 to provide cable service in CAS notified area, shall conduct a public awareness campaign about the salient features of the provisions contained in this regulation in CAS areas. The public awareness campaign shall start from a date as may be specified through a direction by the Authority.