Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act] State of Rajasthan - Subsection Section 107(2)(ii) in Rajasthan Civil Services (Pension) Rules, 1996 (ii)On receipt of a claim from the guardian, the Head of Office shall sanction the family pension in Form 20.