Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Odisha - Subsection Section 11(c) in The Paradip Port Trust (Licensing of Stevedores) Regulation, 1987 (c)Security of Rs. 1.00 lakhs towards liabilities under Workmens' Compensation Act, 1923, Payment of Wages Act, 1936 and Industrial Disputes Act, 1947, etc.
