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Delhi High Court - Orders

Sonali Ratna vs The State (Nct Of Delhi) on 5 October, 2023

                                    $~38
                                    *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +       CRL.M.C. 1203/2023, CRL.M.A. 4628/2023
                                            SONALI RATNA                                                                         ..... Petitioner
                                                                                 Through:                 Mr. B. K. Jha, Ms. Komal Jha and
                                                                                                          Mr. D. K. Singh, Advocates

                                                                                 versus

                                            THE STATE (NCT OF DELHI)                                                             ..... Respondent
                                                                                 Through:                 Mr. Mukesh Kumar, APP for the
                                                                                                          State with SI Nitesh Mahiya, PS SP
                                                                                                          Badli

                                            CORAM:
                                            HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                                                 ORDER

% 05.10.2023

1. Since it is 4:50 pm, no time left.

2. Due to paucity of time, this Court will be unable to hear the present matter.

3. Accordingly, renotify on 31.01.2024.

SAURABH BANERJEE, J OCTOBER 5, 2023/rr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 23:10:12