Delhi High Court - Orders
Sonali Ratna vs The State (Nct Of Delhi) on 5 October, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1203/2023, CRL.M.A. 4628/2023
SONALI RATNA ..... Petitioner
Through: Mr. B. K. Jha, Ms. Komal Jha and
Mr. D. K. Singh, Advocates
versus
THE STATE (NCT OF DELHI) ..... Respondent
Through: Mr. Mukesh Kumar, APP for the
State with SI Nitesh Mahiya, PS SP
Badli
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 05.10.2023
1. Since it is 4:50 pm, no time left.
2. Due to paucity of time, this Court will be unable to hear the present matter.
3. Accordingly, renotify on 31.01.2024.
SAURABH BANERJEE, J OCTOBER 5, 2023/rr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 23:10:12