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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(21) in Bihar Factories Rules, 1950

(21)All first-aid fire fighting equipment shall be subject to routine maintenance, inspection, and testing to be carried out by properly trained persons, Periodicity of the routine maintenance, inspection and test shall conform to the relevant Indian Standards. Records in respect of inspection, maintenance and testing of all first-aid fire fighting equipment shall be maintained in a bound register and shall be produced for inspection on demand.