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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(11) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

(11)“Adulterated feed” in relation to feed stuff and compound feed means any feed stuff or compound feed which:does not conform to the declaration made regarding its nature, substance or quality; or addition of an impure, cheap or unnecessary ingredient to cheat or cheapen a preparation; or is manufactured by the use of dye or coloring agent to impart a certain color; or does not conform to the prescribed standards; or is spoiled or damaged or is fungus-infested and is harmful for animals;