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Chattisgarh High Court

Rakesh Soni @ Pappu Soni vs State Of Chhattisgarh 24 Mcrc/779/2019 ... on 31 January, 2019

                HIGH COURT OF CHHATTISGARH, BILASPUR

                                      Order Sheet

                                  MCRC No. 231 of 2019


                Rakesh Soni @ Pappu Soni Versus State Of Chhattisgarh



31/01/2019

Shri Sumit Shrivastava, counsel for the applicant.

Shri SRJ Jaiswal, PL for the State. Counsel for the applicant prays for time. The case is adjourned.

Sd/-

(Sharad Kumar Gupta) Judge Kamde