Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Assam - Subsection Section 4(iv) in THE ASSAM TAXATION (ON SPECIFIED LANDS) ACT, 1990 (iv)in case of natural gas bearing land, the quantity in cubic metre of natural gas produced from such land during the year;
