Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] Union of India - Subsection Section 87(2) in The Oil Mines Regulations, 2017 (2)The owner, agent or manager of a mine shall give special attention to activities and features such as road, building, erosion, excavation, encroachment and vegetation growth along the pipeline system.
