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State of Punjab - Section

Section 18 in Panjab University Act, 1947

18. Honorary Professors.

- In addition to the whole-time paid teachers appointed by the University, the Chancellor may, on recommendation of the Vice-Chancellor and of the Syndicate confer on any distinguished teacher who has rendered eminent services to the clause of education, the designation of Honorary Professor of the Panjab University who is such capacity will be expected to deliver a few lectures every year to the post-graduate classes.