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[Cites 0, Cited by 1] [Section 35] [Entire Act]

State of Kerala - Subsection

Section 35(2) in Kerala University of Fisheries and Ocean Studies Act, 2010

(2)The term of Pro-Vice Chancellor shall be five years or till he attains the age of sixty years, whichever is earlier, provided that a person shall not be appointed as Pro-Vice Chancellor for more than two consecutive terms.