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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(1) in Rajasthan State Legal Services Authority Regulations, 1999

(1)There shall be separate Taluk Legal Awareness Committee of the Taluk (Sub-Division) concerned which shall work under the direction and supervision of the Taluk Legal Services Committee.