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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(1) in Telangana State Judicial (Service and Cadre) Rules, 2017

(1)Appointing Authority:
(a)The Governor of the State shall be the Appointing Authority for the categories of District Judges and Civil Judges.
(b)The appointment to the category of Senior Civil Judges shall be by means of promotion from the category of Civil Judges, by the High Court.