Delhi High Court - Orders
Sks College Of Pharmacy vs Pharmacy Council Of India & Anr on 9 February, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~27 to 112 and 116
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10972/2019
SKS COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA & ANR ..... Respondents
28
+ W.P.(C) 12348/2019
JAGANNANTH INSTITUTE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
29
+ W.P.(C) 12957/2019
N K COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
30
+ W.P.(C) 13293/2019
SHATABDI INSTITUDE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA & ANR ..... Respondents
31
+ W.P.(C) 13307/2019
RUHI CONVENT EDUCATION AND
RESEARCH SOCIETY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
32
+ W.P.(C) 13319/2019
VITTHAL PRATISHTHAN
COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA & ANR ..... Respondents
33
+ W.P.(C) 13440/2019
JAIHIND COLLEGE OF PHARMACY ..... Petitioner
versus
W.P.(C) 10972/2019 & Other Connected Matters Page 1 of 15
PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
34
+ W.P.(C) 13442/2019
DK AUTI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
35
+ W.P.(C) 13659/2019
CHANDIGARH EDUCATIONAL SOCIETY
THROUGH ITS PRESIDENT ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA THROUGH
ITS REGISTRAR CUM SECRETARY ..... Respondent
36
+ W.P.(C) 13834/2019
SHREE JI PHARMACY INSTITUTE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
37
+ W.P.(C) 13924/2019
NAGFANI INSTITUTE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
38
+ W.P.(C) 13963/2019
ARYA COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
39
+ W.P.(C) 6795/2020
LCR COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
40
+ W.P.(C) 175/2021
SHAHEED TEG BAHADUR
COLLEGE OF PHARMACY ..... Petitioner
W.P.(C) 10972/2019 & Other Connected Matters Page 2 of 15
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
41
+ W.P.(C) 176/2021
BAGNAN COLLEGE OF PHARMACEUTICAL
SCIENCE AND RESEARCH CENTRE BIHAR ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
42
+ W.P.(C) 177/2021
KRN COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
43
+ W.P.(C) 178/2021
HARYANA COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
44
+ W.P.(C) 179/2021
KULDEEP RAI PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
45
+ W.P.(C) 180/2021
RAMJI SINGH MEMORIAL
COLLEGE OF PROFESSIONAL STUDIES ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
46
+ W.P.(C) 182/2021
R C COLLEGE OF PHARMACY & ANR. ..... Petitioners
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
47
+ W.P.(C) 183/2021
TAGORE COLLEGE OF PHARMACY ..... Petitioner
W.P.(C) 10972/2019 & Other Connected Matters Page 3 of 15
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
48
+ W.P.(C) 184/2021
A.R. COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
49
+ W.P.(C) 185/2021
DOLPHIN COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
50
+ W.P.(C) 188/2021
CH PREM SINGH PREMVATI
PHARMACY COLLEGE & ANR. ..... Petitioners
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
51
+ W.P.(C) 189/2021
DR. C.P. TIWARI SMIRITI
COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
52
+ W.P.(C) 190/2021
SAHARANPUR INSTITUTE OF
ADVANCED STUDIES ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
53
+ W.P.(C) 191/2021
DAYAL BAGH PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
54
+ W.P.(C) 193/2021
BARASAT COLLEGE OF PHARMACEUTICAL
W.P.(C) 10972/2019 & Other Connected Matters Page 4 of 15
SCIENCE AND RESEARCH CENTRE BIHAR ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
55
+ W.P.(C) 194/2021
G.S.M COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
56
+ W.P.(C) 195/2021
SOCIETY OF ADVANCED STUDIES
PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
57
+ W.P.(C) 196/2021
PRACHI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
58
+ W.P.(C) 197/2021
JSM COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
59
+ W.P.(C) 198/2021
M S B COLLEGE F PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
60
+ W.P.(C) 199/2021
SAKSHI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
61
+ W.P.(C) 200/2021
G S M COLLEGE OF PHARMACY ..... Petitioner
versus
W.P.(C) 10972/2019 & Other Connected Matters Page 5 of 15
PHARMACY COUNCIL OF INDIA ..... Respondent
62
+ W.P.(C) 201/2021
J S M COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
63
+ W.P.(C) 202/2021
MAA SHIV KUMARI SINGH
COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
64
+ W.P.(C) 203/2021
G.S.M COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
65
+ W.P.(C) 204/2021
J S M COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
66
+ W.P.(C) 206/2021
RADHE KRISHAN COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
67
+ W.P.(C) 212/2021
ROTARY INSTITUTE OF
MANAGEMENT AND TECHNOLOGY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
68
+ W.P.(C) 213/2021
MINERVA COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 10972/2019 & Other Connected Matters Page 6 of 15
69
+ W.P.(C) 215/2021
MANDAWAR COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
70
+ W.P.(C) 217/2021
SHRI BALDEO COLLEGE OF NURSING
AND MEDICAL RESEARCH CENTRE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
71
+ W.P.(C) 218/2021
J D COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
72
+ W.P.(C) 219/2021
SHRI RAMPAL SINGH MEMORIAL
COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
73
+ W.P.(C) 229/2021
G.S.M COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
74
+ W.P.(C) 230/2021
G.S.M COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
75
+ W.P.(C) 231/2021
L.M.S COLLEGE OFPHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
76
W.P.(C) 10972/2019 & Other Connected Matters Page 7 of 15
+ W.P.(C) 232/2021
MUKUNDRAJ COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
77
+ W.P.(C) 233/2021
RAM DEVI JINDAL COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
78
+ W.P.(C) 234/2021
SAI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
79
+ W.P.(C) 235/2021
SWAMI VIVEKANAND COLLEGE OF
PHARMACY AND HEALTH SCIENCE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
80
+ W.P.(C) 236/2021
S C M S COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
81
+ W.P.(C) 237/2021
SHRI RAM COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
82
+ W.P.(C) 239/2021
SHREE YOGESHWAR PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
83
+ W.P.(C) 240/2021
SHRI BALAJI COLLEGE OF PHARMACY ..... Petitioner
W.P.(C) 10972/2019 & Other Connected Matters Page 8 of 15
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
84
+ W.P.(C) 241/2021
DR APJ ABDUL KALAM
COLLEGE OF EDUCATION ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
85
+ W.P.(C) 242/2021
PIYUSH COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
86
+ W.P.(C) 244/2021
TAGORE COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
87
+ W.P.(C) 245/2021
G S INSTITUTE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
88
+ W.P.(C) 250/2021
KISANJI GIRADKAR COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
89
+ W.P.(C) 251/2021
J.P. MEMORIAL PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
90
+ W.P.(C) 252/2021
MAHABODHI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 10972/2019 & Other Connected Matters Page 9 of 15
91
+ W.P.(C) 253/2021
VARMA FOUNDATION EDUCATIONAL
AND WELFARE TRUST ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
92
+ W.P.(C) 254/2021
MINREVA PHARMACEUTICAL INSTITUTE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
93
+ W.P.(C) 255/2021
FARIDPUR INSTITUTE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
94
+ W.P.(C) 256/2021
NAND COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
95
+ W.P.(C) 257/2021
IKBAL INSTITUTE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
96
+ W.P.(C) 259/2021
SHRI BALAJI MAHARAJ MAHAVIDYALAYA ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
97
+ W.P.(C) 260/2021
C P COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
98
+ W.P.(C) 262/2021
W.P.(C) 10972/2019 & Other Connected Matters Page 10 of 15
PROF. DR. LAL JI TRIPATHI
PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
99
+ W.P.(C) 264/2021
SUMAN LATA SANTAN PAL SINGH
INSTITUTE OF MEDICAL SCIENCES ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
100
+ W.P.(C) 265/2021
MURSHIDABAD PHARMACEUTICAL
INSTITUTE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
101
+ W.P.(C) 269/2021
VARMA FOUNDATION EDUCATIONAL
AND WELFARE TRUST ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
102
+ W.P.(C) 270/2021
INSTITUTE OF PHARAMACEUTICAL SCIENCE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
103
+ W.P.(C) 271/2021
SHRI SIDDHI VINAYAK
COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
104
+ W.P.(C) 274/2021
HAJRAT NIZAMUDDIN
MINORITY EDUCATIONAL TRUST ..... Petitioner
versus
W.P.(C) 10972/2019 & Other Connected Matters Page 11 of 15
PHARMACY COUNCIL OF INDIA ..... Respondent
105
+ W.P.(C) 279/2021
SHASHI INSTITUTE OF PHARMACEUTICAL
SCIENCE AND RESEARCH ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
106
+ W.P.(C) 280/2021
MAHADEV INSTITUTE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
107
+ W.P.(C) 282/2021
SUNDAR LAL PARWATI MAHAVIDYALAYA ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
108
+ W.P.(C) 283/2021
RASHBEHARI PHARMACEUTICAL INSTITUTE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
109
+ W.P.(C) 284/2021
PARAMOUNT COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
110
+ W.P.(C) 288/2021
RAM KRISHNA EDUCATIONAL
TRUST FOR YOUTH ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
111
+ W.P.(C) 314/2021
RAGHUNANDAN SINHA
PHARMACY COLLEGE ..... Petitioner
versus
W.P.(C) 10972/2019 & Other Connected Matters Page 12 of 15
PHARMACY COUNCIL OF INDIA ..... Respondent
112
+ W.P.(C) 321/2021
MAHATMA BUDH EDUCATIONAL
AND RESEARCH CENTRE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
116
+ W.P.(C) 6643/2020
SARITA JAIN COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
Present: Mr.Sanjay Sharawat, Advocate for the petitioners in several
of the writ petitions.
Mr.S.K.Mishra, Sr. Adv. with Mr.Mehul M. Gupta,
Mr.Laksh Khanna & Mr.Yatharth Dohare, Advs. for
petitioners in item nos. 29, 20 & 33.
Mr.Amitesh Kumar, Ms.Binisa Mohanty & Ms.Priti Kumari,
Advocates for petitioners in item nos. 37 & 41.
Mr.R.K. Ruhil & Ms.Priyanka Singh, Advs. for petitioners
in item nos. 53,57 to 59.
Mr.Mayank Manish & Mr.Ravi Kant, Advs. for Petitioner in
item nos. 72 to 78, 87, 98.
Mr.Chandrashekhar Singh, Advocate for Petitioners in item
nos. 80,83,84,85,86,89,91,96,97 & 99.
Mr. Shivam Singh, Mr. Sahil Raveen & Mr.Jaideep Khanna,
Advocates for the petitioner in item nos. 81, 82, 92, 95, 101,
102 and 103.
Mr. Maninder Singh, Ld. Sr. Adv. with Mr. Zoheb Hossain
Adv. and Mr.Piyush Goyal Adv. for Respondents.
Mr.Ram Niwas Buri, Adv. for R-3 Impleading Party- All
India Association of Unaided Pharmacy Institutes (AIAUPI)
in item nos. 19 & 20.
Dr. Harsh Pathak with Mrs. Shaveta Mahajan, Mrs. Maya
Pathak, Mr.Sidharth Shukla & Mr. Mohit Choubey,
Advocates on behalf of the Impleaded Party (Nav Sarthak
Foundation)in item no. 20.
W.P.(C) 10972/2019 & Other Connected Matters Page 13 of 15
Mr.Ram Niwas Buri, Adv. for R-3 Impleading Party
Respondent (AIAUPI) in item nos. 27 & 28.
Mr. Rana Pratap Singh, Advocate for petitioner in item
no.40.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 09.02.2021 CM APPL. 5000/2021 (for early hearing) in W.P.(C) 6643/2020 As directed by the order dated 18.09.2020, W.P.(C) 6643/2020 will be heard alongwith W.P.(C) 12348/2019 and connected matters, which are heard in part, and are listed today.
The application stands disposed of.
W.P.(C) 10972/2019 & CM APPL. 2369/2021, W.P.(C) 12348/2019 with CM APPL. 27116/2020 (impleadment) & 2316/2021, W.P.(C) 12957/2019, W.P.(C) 13293/2019, W.P.(C) 13307/2019 & CM APPLs. 28148/2020, W.P.(C) 13319/2019, W.P.(C) 13440/2019, W.P.(C) 13442/2019, W.P.(C) 13659/2019 with CM APPLs. 19848-19849/2020, W.P.(C) 13834/2019, W.P.(C) 13924/2019, W.P.(C) 13963/2019 & CM APPL. 23627/2020, W.P.(C) 6795/2020, W.P.(C) 175/2021, W.P.(C) 176/2021, W.P.(C) 177/2021, W.P.(C) 178/2021, W.P.(C) 179/2021, W.P.(C) 180/2021, W.P.(C) 182/2021, W.P.(C) 183/2021, W.P.(C) 184/2021, W.P.(C) 185/2021, W.P.(C) 188/2021, W.P.(C) 189/2021, W.P.(C) 190/2021, W.P.(C) 191/2021, W.P.(C) 193/2021, W.P.(C) 194/2021, W.P.(C) 195/2021, W.P.(C) 196/2021, W.P.(C) 197/2021, W.P.(C) 198/2021, W.P.(C) 199/2021, W.P.(C) 200/2021, W.P.(C) 201/2021, W.P.(C) 202/2021, W.P.(C) 203/2021, W.P.(C) 204/2021, W.P.(C) 206/2021, W.P.(C) 212/2021, W.P.(C) 213/2021, W.P.(C) 215/2021, W.P.(C) 217/2021, W.P.(C) 218/2021, W.P.(C) 219/2021, W.P.(C) 229/2021, W.P.(C) 230/2021, W.P.(C) 10972/2019 & Other Connected Matters Page 14 of 15 W.P.(C) 231/2021, W.P.(C) 232/2021, W.P.(C) 233/2021, W.P.(C) 234/2021, W.P.(C) 235/2021, W.P.(C) 236/2021, W.P.(C) 237/2021, W.P.(C) 239/2021, W.P.(C) 240/2021, W.P.(C) 241/2021, W.P.(C) 242/2021, W.P.(C) 244/2021, W.P.(C) 245/2021, W.P.(C) 250/2021, W.P.(C) 251/2021, W.P.(C) 252/2021, W.P.(C) 253/2021, W.P.(C) 254/2021, W.P.(C) 255/2021, W.P.(C) 256/2021, W.P.(C) 257/2021, W.P.(C) 259/2021, W.P.(C) 260/2021, W.P.(C) 262/2021, W.P.(C) 264/2021, W.P.(C) 265/2021, W.P.(C) 269/2021, W.P.(C) 270/2021, W.P.(C) 271/2021, W.P.(C) 274/2021, W.P.(C) 279/2021, W.P.(C) 280/2021, W.P.(C) 282/2021, W.P.(C) 283/2021, W.P.(C) 284/2021, W.P.(C) 288/2021, W.P.(C) 314/2021, W.P.(C) 321/2021, W.P.(C) 6643/2020.
Mr. Maninder Singh, learned Senior Counsel for the respondent/Pharmacy Council of India, has commenced his submissions, which remain inconclusive.
List on 17.02.2021.
PRATEEK JALAN, J FEBRUARY 9, 2021 'vp/hkaur' W.P.(C) 10972/2019 & Other Connected Matters Page 15 of 15