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Calcutta High Court

C. I. T. - Ii vs Om Development Ltd (Alom Exrusions Ltd) on 15 May, 2014

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                                                                       ORDER SHEET
                                 ITA No. 738 of 2004
                            IN THE HIGH COURT AT CALCUTTA
                          Special Jurisdiction (Income Tax)
                                    ORIGINAL SIDE



                                C. I. T. - II, KOLKATA

                                         Versus

                      OM DEVELOPMENT LTD (ALOM EXRUSIONS LTD)



    BEFORE:

    The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

The Hon'ble JUSTICE SUDIP AHLUWALIA Date : 15th May, 2014.

Appearance :

Mr. Ranjan Sinha, Advocate The Court : There is nothing to show that service was ever effected after the appeal was admitted. Let service be effected. Matter be listed three weeks after vacation. Affidavit-of-Service be filed.
(GIRISH CHANDRA GUPTA, J.) (SUDIP AHLUWALIA, J.) km AR(CR)