Calcutta High Court
C. I. T. - Ii vs Om Development Ltd (Alom Exrusions Ltd) on 15 May, 2014
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
ITA No. 738 of 2004
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
C. I. T. - II, KOLKATA
Versus
OM DEVELOPMENT LTD (ALOM EXRUSIONS LTD)
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE SUDIP AHLUWALIA Date : 15th May, 2014.
Appearance :
Mr. Ranjan Sinha, Advocate The Court : There is nothing to show that service was ever effected after the appeal was admitted. Let service be effected. Matter be listed three weeks after vacation. Affidavit-of-Service be filed.
(GIRISH CHANDRA GUPTA, J.) (SUDIP AHLUWALIA, J.) km AR(CR)