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[Cites 0, Cited by 0] [Section 271(1)] [Section 271] [Entire Act]

Nagpur Province - Subsection

Section 271(1)(l) in The City of Nagpur Corporation Act, 1948

(l)a direction that in any street, portion of a street or locality specified in the scheme, the use of land for any purposes even though not involving the erection of buildings, shall not be inconsistent with the provisions of this section with respect to buildings.