Rajasthan High Court - Jodhpur
Upasana Jeevan Raksha Sonography ... vs State Of Rajasthan And Ors on 2 November, 2018
Author: Sandeep Mehta
Bench: Sandeep Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 6525/2018
Upasana Jeevan Raksha Sonography Centre
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
For Petitioner(s) : Mr. Ravindra Paliwal
HON'BLE MR. JUSTICE SANDEEP MEHTA
Order 02/11/2018 The application for preponement of the writ petition is accepted. The matter is heard on admission today itself.
Issue dasti notice to the respondents. Rule is made returnable on 29.11.2018.
(SANDEEP MEHTA),J mamta/27 Powered by TCPDF (www.tcpdf.org)