Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Oil Mines Regulations, 2017

(1)The owner, agent or manager shall submit to the Chief Inspector of Mines, the Regional Inspector and the District Magistrate annual returns in respect of preceding year in the Form and method specified by the Chief Inspector of Mines for the purpose on or before the 1st day of February every year.