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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(a) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(a)appoint such persons, being Gazetted Officers of Government, as it thinks fit, to be the registering officers for the purposes of this Act; and