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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Odisha - Subsection

Section 66(1)(c) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(c)the cover containing the tendered ballot papers and the list in Form XXIII;