Delhi High Court - Orders
Final Step Developers Pvt. Ltd.Through ... vs Dlf Home Developers Private Limited & ... on 13 May, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~O-11 to O-13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB. A. (COMM.) 45/2023, I.A. 21860/2023, I.A. 21862/2023 and
I.A. 1565/2025
FINAL STEP DEVELOPERS PVT. LTD.THROUGH
AUTHORIZED REPRESENTATIVE,
.....Petitioner
Through: Mr.Jayant Mehta, Sr. Advocate with
Mr. Jatin Sehgal, Mr. Devna Soni,
Mr. Adhirath Singh, Mr. Shivashish,
Mr.Ashish, Ms.Yashvi and
Ms.Varsha, Advocates.
versus
DLF HOME DEVELOPERS PRIVATE LIMITED & ORS.
.....Respondent
Through: Mr. Pinaki Misra, Sr. Advocate,
Mr.Rajeev Virmani, Sr. Advocate
with Mr. Praveen Bahadur,
Ms.Meghna Mishra, Mr. Amit
Agarwal, Mr.Ankit, Mr.Swastik,
Mr.Shreyansh Rathi,
Ms.Devishi,Ms.Saloni,
Ms.Poonam,Mr.Atul,Mr.Tarun and
Mr.S. Anjani Kumar, Advocates for
R-1/ DHDL
Mr. Rudhra Pratap, Mr. Tushar
Randhawa, Mr. Rahul Sharma and
Ms.Nandini Singh Randhawa,
Advocates for R-3
Mr. Sachin Chopra, Mr.Ankit Banati
and Mr. Abhay Agnihotri, Advocates
for R-4
Mr. Atul Nanda, Sr. Advocate with
Mr. Karun Mehta, Mr. Aseem
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 00:57:15
Chaturvedi, Mr. Shivank Diddi,
Mr.Akshay and Mr.Giriraj, Advocates
for R-5.
O-12
+ O.M.P. (COMM) 450/2023, I.A. 21844/2023, I.A. 35623/2024 and
I.A. 1506/2025
FINAL STEP DEVELOPERS PVT. LTD. THROUGH
AUTHORIZED REPRESENTATIVE
.....Petitioner
Through: Mr.Sandeep Sethi, Sr. Advocate with
Mr.Nawab Singh Jaglan, Mr. Jatin
Sehgal, Mr. Devna Soni, Mr.
Adhirath Singh, Mr. Shivashish,
Mr.Ashish, Ms.Yashvi and
Ms.Varsha, Advocates.
versus
DLF HOME DEVELOPERS LIMITED THROUGH AUTHORIZED
REPRESENTATIVE & ORS.
.....Respondent
Through: Mr. Pinaki Misra, Sr. Advocate,
Mr.Rajeev Virmani, Sr. Advocate
with Mr. Praveen Bahadur,
Ms.Meghna Mishra, Mr. Amit
Agarwal, Mr.Ankit, Mr.Swastik,
Mr.Shreyansh Rathi,
Ms.Devishi,Ms.Saloni,
Ms.Poonam,Mr.Atul,Mr.Tarun and
Mr.S. Anjani Kumar, Advocates for
R-1/ DHDL
Mr. Rudhra Pratap, Mr. Tushar
Randhawa, Mr. Rahul Sharma and
Ms.Nandini Singh Randhawa,
Advocates for R-3.
Mr. Sachin Chopra, Mr.Ankit Banati
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/06/2025 at 00:57:15
and Mr. Abhay Agnihotri, Advocates
for R-4
Mr. Alok Kumar, Sr. Advocate with
Mr. Karun Mehta, Mr. Aseem
Chaturvedi, Mr. Shivank Diddi,
Mr.Akshay, Mr.Giriraj, Mr.Amit
Singh and Mr.Varun Advocates for
R-5.
O-13
+ O.M.P.(MISC.)(COMM.) 83/2024
DLF HOME DEVELOPERS LIMITED .....Petitioner
Through: Mr. Pinaki Misra, Sr. Advocate,
Mr.Rajeev Virmani, Sr. Advocate
with Mr. Praveen Bahadur,
Ms.Meghna Mishra, Mr. Amit
Agarwal, Mr.Ankit, Mr.Swastik,
Mr.Shreyansh Rathi,
Ms.Devishi,Ms.Saloni,
Ms.Poonam,Mr.Atul,Mr.Tarun and
Mr.S. Anjani Kumar, Advocates.
versus
SHIPRA ESTATES LIMITED & ORS. .....Respondents
Through: Mr. Rudhra Pratap, Mr. Tushar
Randhawa, Mr. Rahul Sharma and
Ms.Nandini Singh Randhawa,
Advocates for R-3
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 13.05.2025
1. List these matters for hearing on 05.08.2025.
2. In the meantime, the parties shall be at liberty to file revised written This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 00:57:15 submissions [with reference to the PDF page number of the digital record of the Court], along with a convenience compilation of the relevant documents, and compilation on the judgments [with an index of the relevant paragraph(s) of the said decision(s), along with reference to the corresponding proposition of law].
3. They are further directed to keep ready a hard copy of the aforesaid, to be presented at the time of the hearing.
4. Interim order to continue.
PURUSHAINDRA KUMAR KAURAV, J MAY 13, 2025 Nc/@m Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 00:57:15