Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Bihar - Subsection Section 19(17) in Patna University Act, 1976 (17)[ One from amongst the employees of the University and the Colleges to be elected by them in the manner prescribed by the Statutes;] [Substituted by Act 18 of 1993.]
