Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(1)(D) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(D)Monitoring, Evaluation and Training Sub-committee. - Monitoring, Evaluation and Training Sub-committee shall be constituted by Chairperson in consultation with the Competent Authority and shall consist of three members two of which are nominated by chairperson and one by the Competent Authority. The sub-committee shall look after overall monitoring and evaluation and shall suggest any improvement require in functioning of the Farmers' organisation. It shall also act for introducing various training programs to members of Farmers' organisation by approaching the related departments in consultation with the Competent Authority/Project Authority. The training shall constitute a regular feature to improve over all working and efficiency of Farmer's organisation.