Supreme Court - Daily Orders
George Thomas vs Abraham Chacko @ P.A. Chacko . on 22 July, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.34 COURT NO.10 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18206/2016
(Arising out of impugned final judgment and order dated 14/03/2016
in RSA No. 293/2016 passed by the High Court Of Karnataka At
Bangalore)
GEORGE THOMAS AND ANR. Petitioner(s)
VERSUS
ABRAHAM CHACKO @ P.A. CHACKO AND ORS. Respondent(s)
(with interim relief)
Date : 22/07/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Yogesh Yadav, Adv.
Mr. Manoj Joshi, Adv.
Mr. Naresh Kaushik, Adv.
Mrs Lalita Kaushik, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.
(Jayant Kumar Arora) (Renu Diwan)
Court Master Court Master
Signature Not Verified
Digitally signed by
JAYANT KUMAR ARORA
Date: 2016.07.25
16:51:45 IST
Reason: