Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(x) in The Gas Cylinders Rules, 2016 (x)"Composite CNG dispensing unit" means an integrated unit comprising of CNG storage cascade, CNG compressor and CNG dispensing unit integrally attached with each other and installed inside an enclosure box;
