Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 285 in The Assam Excise Rules, 2016 285. Consignment of spirit to be examined and received promptly. - The officer-in-charge of the warehouse shall examine and take in to stock of the consignment with as little delay as possible.
