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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Jharkhand - Subsection

Section 22(x) in The Bihar School Examination Board Regulations, 1964

(x)Students who have migrated from other States and have got regular admission in class XI of any school of the State will have to get themselves registered within a month of their admission or in accordance with clause (iii)