Section 6 in The Narcotic Drugs and Psychotropic Substances (Regulation of Controlled Substances) Order, 2013
6. Disposal of stocks on surrender of registration.
- The stocks of controlled substance in Schedule-A as may be in the possession of a holder of a registration number issued under sub-clause (1) of clause 4, on the surrender of his registration, shall be disposed of in such manner as may be specified by the issuing authority in this behalf
