Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Jammu-Kashmir - Section Section 24 in The Jammu and Kashmir Board of Professional Entrance Examination Act, 2002 24. Powers to make Regulations. - The Board may, subject to the provisions of this Act and the rules make thereunder make Regulations for carrying out the objects of this Act.
