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[Cites 0, Cited by 0] [Section 101(4)] [Section 101] [Entire Act]

State of Punjab - Subsection

Section 101(4)(c) in The Punjab Distillery Rules, 1932

(c)Duty on excess wastage of matured spirit, if any, shall be charged under Rule 102, read with sub-rule (16) of Rule 90, and not under this rule.]