Kerala High Court
The Edachery Service Co-Operative Bank ... vs Icici Bank Limited on 27 March, 2026
2026:KER:27867
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
FRIDAY, THE 27TH DAY OF MARCH 2026 / 6TH CHAITHRA, 1948
WP(C) NO. 12299 OF 2025
PETITIONER:
THE EDACHERY SERVICE CO-OPERATIVE BANK LTD
NO. 9349 EP2/243E OFFICE, EDACHERY SVC, CO-OP
BANK, P.O. EDACHERY, VADAKARA, KOZHIKODE -
REPRESENTED BY ITS SECRETARY, SHRI. NIDEES O.P.,
S/O. ONTHAMPARAMBATH NANU, AGED 52 YEARS,
RESIDING AT ONTHAMPARAMBATH HOUSE, EDACHERY,
VADAKARA, KOZHIKODE - ., PIN - 673502
BY ADVS.
SMT.TREESA SHAJI
SMT.SONA BENNY
RESPONDENTS:
1 ICICI BANK LIMITED,
HEAD OFFICE, MUMBAI, MAHARASHTRA - ,
REPRESENTED BY ITS MANAGING DIRECTOR.,
PIN - 400051
2 ICICI BANK LIMITED,
NADAPURAM BRANCH, KOZHIKODE DISTRICT, KERALA,
REPRESENTED BY THE BRANCH MANAGER.,
PIN - 673504
3 STATION HOUSE OFFICER,
POLICE STATION PANCHKULA, HARYANA.,
PIN - 136156
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WP(C) No.12299 OF 2025
2
4 STATION HOUSE OFFICER,
NANIDAMAN POLICE STATION,
DAMAN & DIU., PIN - 396210
5 STATION HOUSE OFFICER
KALIKAVU POLICE STATION,
KERALA., PIN - 676525
6 SUPERINTENDENT OF POLICE,
CYBER CRIME DIVISION-I,
TAMIL NADU., PIN - 600001
7 STATION HOUSE OFFICER
WHITEFIELD POLICE STATION,
BENGALURU, KARNATAKA., PIN - 560002
8 ADDL R8. SIVARAMAKRISHNAN V.
S/O VENKATARAMAN, AGED 79 YEARS, NO. 12 <BR>
NAGARATHINAMMAL COLONY P.S. SIVASAMY SALAI,
MYLAPORE, CHENNAI, (ADDL R8. IS IMPLEADED AS PER
ORDER DATED 19.03.2026 IN IA 1/26 IN WP(C) 12299
OF 2025)
BY ADVS.
SHRI.LAL K.JOSEPH
SHRI.ABRAHAM MATHAN
SHRI.P.MURALEEDHARAN (THURAVOOR)
SMT.T.A.LUXY
SHRI.SURESH SUKUMAR
SRI.ANZIL SALIM
SHRI.SANJAY SELLEN
SHRI.YESWANTH C.R.
SMT.G.SHEEBA-GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ORDERS ON
27.03.2026, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
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3
JUDGMENT
1. The learned counsel for the Petitioner is absent.
2. Last time also, there was no representation for the Petitioner.
3. Hence, this Writ Petition is dismissed for default.
Sd/-
M.A.ABDUL HAKHIM JUDGE sms