Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124(1)] [Section 124] [Entire Act] State of West Bengal - Subsection Section 124(1)(b) in Kolkata Municipal Corporation Building Rules, 2009 (b)no building shall be altered so as to reduce the number, width or protection of exits to less than what is required under these rules,