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State of Odisha - Section

Section 6 in The Registration (Orissa Amendment) Act, 2001

6. Amendment of Section 28.

- In Section 28 of the principal Act,-
(i)for the word, brackets and letter "and (e)" the commas, brackets, letters and word ",(e) (f) and (g)" shall be substituted; and
(ii)the words "or some portion" shall be omitted.