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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(2)(xiva) in The Income Tax Act, 1961

(xiva)[ as subscription to any such deposit scheme of- [ Inserted by Act 49 of 1991, Section 38 (w.e.f. 1.4.1992).]