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Union of India - Section

Section 29 in National Housing Bank (Officers') Service Regulations, 1997

29. Maternity Leave.

- Leave upto a period of 3 months at a time may be granted by way of maternity leave including in respect of post natal period or at the time of miscarriage or abortion, so however, that not more than 12 months of such leave shall be available during the entire period of service of the officer.