Delhi High Court - Orders
M/S Bucon Infratech Pvt Ltd vs M/S Rudra Buildwell Projects Pvt Ltd on 4 March, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 158/2016
M/S BUCON INFRATECH PVT LTD .....Plaintiff
Through: Mr Dheeraj Sachdeva, Mr Malyaj
Sehgal, Advocates
versus
M/S RUDRA BUILDWELL PROJECTS PVT LTD .....Defendant
Through: Ms. Sakshi Tikmany, Advocate
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 04.03.2025
List on 21.07.2025.
SUBRAMONIUM PRASAD, J
MARCH 04, 2025
hsk
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