Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 276] [Entire Act]

State of Jharkhand - Subsection

Section 276(1) in Jharkhand Municipal Act, 2011

(1)The State Regulatory Commission shall prepare every year in such form, and within such time, as may be prescribed, an annual report giving a summary of its activities during the previous year and copies of the report shall be forwarded to the State Government.