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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(1) in Punjab Waqf Rules, 2018

(1)If owing to blindness or other physical infirmity, an elector is unable to recognize the names of the contestants on the ballot paper or to write preference thereon, the returning officer shall record the vote on the ballot paper in accordance with the wishes of the elector and thereafter, fold it and insert it into the ballot box.