Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Chattisgarh High Court

Vidyadhar Dwivedi vs State Of Chhattisgarh 40 Wpc/1591/2014 ... on 10 October, 2018

              HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                                WPC No.1535 of 2015
                   Vidyadhar Dwivedi Versus State of Chhattisgarh




10/10/2018

Shri Pravesh Sharma, counsel for the petitioner.

Shri Anand Dadariya, GA for the State.

Learned counsel for the petitioner seeks permission of the Court to withdraw IA No.3 with liberty to move at later stage.

Accordingly, IA No.3 is dismissed as withdrawn.

Sd/-

(Prashant Kumar Mishra) Judge Nirala