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Union of India - Section

Section 30 in Paradip Port Rules, 1966

30. Ashes, Rubbish, etc. not to be deposited on quays, etc. without permission

- No person shall, without authority from the Traffic Manager, deposit, upon any quay or pier, in the shed or any part of the port, any ashes ballot, baskets, bottles, cinders dirt , dung, refuse, rubbish, shavings, stores or other similar loose materials or substances.