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Union of India - Section

Section 1 in All India Council for Technical Education (Grant of Approvals for the Technical Institutions) Regulations, 2018

1. Short Title, Application and Commencement.

- 1.1 These Regulations shall be called the All India Council for Technical Education (Grant of Approvals for the Technical Institutions) Regulations, 2018.
1.2These Regulations are applicable for the applications submitted under:a. Setting up a new Technical Institution offering a Technical Programme at Diploma/ Post Diploma Certificate/ Under Graduate Degree/ Post Graduate Diploma/ Post Graduate Degree Level;b. Change of Site/ Location;c. Conversion of Women's Institution into Co-ed Institution and vice-versa;d. Conversion of Diploma Level into Degree Level and vice-versa;e. To start new Programme(s)/ Level(s) in the existing Institutions;f. Extension of Approval to the existing Institutions;g. Continuation of approval after a break in the preceding Academic Year(s)/ Restoration of Intake;h. Extended EoA;i. Increase in Intake/ Additional Course(s);j. Introduction of Integrated/ Dual Degree Course;k. To start Diploma in Degree Pharmacy Institutions and vice-versa;l. Merger of Institutions under the same Trust/ Society/ Company operating in the same Campus;m. Closure of the Institution;n. Conversion of Management Institutions running PGDM Course into MBA Course;o. Conversion of Second Shift Course(s) into First Shift Course(s);p. Closing of MBA Programme and Introduction of MCA Programme and vice-versa;q. Introduction/ Continuation of Fellowship Programme in Management;r. Introduction/ Continuation of supernumerary seats for Foreign Nationals/ Overseas Citizen of India (OCI)/ Persons of Indian Origin (PIO)/ Children of Indian Workers in Gulf Countries;s. Introduction/ Continuation of seats for Non Resident Indian(s);t. Change in the Name of the Course(s)/ Merger of the Courses/ Reduction in Intake/ Closure of Programme(s)/ Course(s)/ Merger of Lateral Entry Separate Division in Second Year Engineering and Technology/ MCA to First Year Regular Courses;u. Change in the Name of the Institution or Affiliating University/Board;v. Change in the Name of the Bank;w. Change in the Name of the Trust/ Society/ Company;x. Collaboration and Twinning Programme between Indian and Foreign Universities/ Institutions in the field of Technical Education, Research and Training; andy. Introduction of Vocational Education Courses.
1.3These Regulations shall come into force with effect from the date of their publication in the Official Gazette.