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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Haryana - Subsection

Section 37(1)(a) in The Haryana and Punjab Agricultural Universities Act, 1970

(a)those officers or other employees of the existing University who are holding office in, or in connection with, any property or unit of the existing University in the State of Haryana shall become the officers or other employees of the Haryana Agricultural University;