Section 16 in Rajasthan River Basin and Water Resources Planning Act, 2015
16. Powers of the Authority to give directions.
- Notwithstanding anything contained in any Rajasthan law for the time being in force, the Authority may give such directions to any department of the State Government or any officer or employee thereof, as may be necessary for carrying out the purposes of this Act and such directions shall be binding on such department, or officer, as the case may be.
