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State of Goa - Section

Section 7 in The Goa, Daman and Diu Marine Fishing Regulation Act, 1980

7. Power to regulate the mesh size of fishing nets.

- The Government may having regard to the nature and mode of fishing and the need to conserve fish and to regulate fishing on a scientific basis by an order notified in the Official Gazette regulate or restrict the size of mesh of a fishing net.