Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 349 in Rajasthan Panchayati Raj Rules, 1996

349. Preparation of Annual Performance Appraisal Reports of other Officers.

- Annual performance appraisal reports in respect of other officers shall be filled as follows:-
Sl. No. Officer reported upon Reporting Officer Reviewing Officer Accepting Officer
1. Assistant Engineer Zila Parishad C.E.O. Executive Officer Chief Collector D.R.D.(Director Rural Development)
2. Assistant Secretary Zila Parishad C.E.O. D.R.D. D.C.(Development Commissioner)
3. Junior Engineer V.A. (Vikas Adhikari) C.E.O.(along with comments of A.E.N.) D.R.D.
4. Panchayat Extension Officer (P.S.) V.A. E.E.O. D.R.D.
5. Panchayat Extension Officer (Z.P) C.E.O. D.R.D. D.C.
6. Panchayat Extension Officer (Collectorate) Collector - D.C.
7. Other Extension Officers V.A. C.E.O. D.R.D.
8. District Education Officer (Z.P) C.E.O. Additional Director (Rural) Education Department D.R.D.
9. Senior Dy. D.E.O./ Dy. D.E.O. D.E.O.(District Education Officer) (Z.P) C.E.O. D.R.D.
10. Accounts Officer/A.A.O. (Z.P) C.E.O. Chief Accounts Officer (D.R.D. Officer) D.R.D.
District Planning Committee