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[Cites 0, Cited by 0] [Section 361(2)] [Section 361] [Entire Act]

State of Tamilnadu - Subsection

Section 361(2)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)a plan of the factory, workshop, work-place or premises prepared in such manner as may be prescribed by rules made in this behalf by the Government; and